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[Cites 0, Cited by 0] [Section 136(2)] [Section 136] [Entire Act]

State of West Bengal - Subsection

Section 136(2)(c) in The West Bengal Panchayat Act, 1973

(c)The Panchayat Samiti shall, within such time as may be prescribed and in a meeting specially convened for the purpose and in the presence of at least half of the existing members, consider the objections, suggestions and views, if any, and approve the budget with modifications, if any.