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[Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(4)(f) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002

(f)Vocational training.- (i) Every children's home shall facilitate for useful vocational training under the guidance of trained instructors.
(ii)The home shall develop networking with Institute of Technical Instruction (ITI), Jan Shikshan Sansthan, Government and Private Organisation or Enterprises, Agencies or Non-Governmental at Organisations (NGOs) with expertise, or placement agencies.