Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 12 in The U.P. Wood Based Industries (Establishment and Regulation) Rules, 1978 12. Savings. - Nothing contained in these Rules shall apply to the ordinary operations of domestic carpentry or to other similar works on small-scale.
