Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Rajasthan - Subsection

Section 93(1)(ii) in Rajasthan Civil Services (Pension) Rules, 1996

(ii)the monthly rate of recovery of rent for the rest of the service, i.e. eight months; and