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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3)(c) in The Gas Cylinders Rules, 2016

(c)The physical evaluation of the manufacturer such as, inspection, testing, quality control facilities and witnessing the type testing of the prototype may be carried out by technical officers nominated by the Chief Controller along with inspecting authority to assess the capability of the firm to undertake the manufacture of the product by a technical team which shall submit an inspection report along with its recommendations to the Chief Controller.