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[Cites 1, Cited by 3]

Madhya Pradesh High Court

Ramnaresh @ Rinku Kushwah vs The State Of Madhya Pradesh on 24 August, 2023

Author: Rohit Arya

Bench: Rohit Arya, Deepak Kumar Agarwal

                            1
 IN    THE     HIGH COURT OF MADHYA PRADESH
                     AT GWALIOR
                         BEFORE
            HON'BLE SHRI JUSTICE ROHIT ARYA
                            &
      HON'BLE SHRI JUSTICE DEEPAK KUMAR AGARWAL
                 ON THE 24 th OF AUGUST, 2023
                WRIT PETITION No. 21270 of 2023

BETWEEN:-
1.    RAMNARESH    @    RINKU   KUSHWAH    S/O
      RAMDAYAL KUSHWAH, AGED ABOUT 30 YEARS,
      OCCUPATION:   STUDENT,    R/O   VILLAGE
      PHOOLPURA, POST DIPERA, MORENA, DISTRICT
      MORENA (MADHYA PRADESH).

2.    DEEPAK JATAV S/O ASHOK JATAV, AGED ABOUT
      20 YEARS, OCCUPATION: STUDENT R/O VILLAGE
      DIPEHRA, POST DIPERA, MORENA, DISTRICT
      MORENA (MADHYA PRADESH).

3.    SACHIN BAGHEL S/O SHRI SURENDRA SINGH,
      AGED ABOUT 24 YEARS, OCCUPATION: STUDENT
      R/O VILLAGE GOHADI GOHAD, TEHSIL AND POST
      GOHAD, DISTRICT BHIND (MADHYA PRADESH).

4.    KU. TAPSYA KUTWARIYA D/O SHRI NARENDRA
      SINGH KUTWARIYA, AGED ABOUT 23 YEARS,
      OCCUPATION: STUDENT R/O MUNSIYO KA
      MOHALLA,    LAKKAD    KHHANA    KAMPOO,
      LASHKAR, GWALIOR (MADHYA PRADESH).

5.    VIKAS SINGH S/O SHRI DHARMENDRA SINGH,
      AGED ABOUT 27 YEARS, OCCUPATION: STUDENT,
      R/O VILLAGE AND POST MASURI DISTRICT
      BHIND (MADHYA PRADESH).

                                                  .....PETITIONERS
(BY SHRI VARUN KAUSHIK - ADVOCATE)

AND
1.    STATE OF MADHYA PRADESH THROUGH
      PRINCIPAL SECRETARY, DEPARTMENT OF
      MEDICAL EDUCATION, 6TH FLOOR SATPURA
      BHAWAN, ARERA HILLS BHOPAL, MADHYA
                                       2
           PRADESH 462004.

   2.      PRINCIPAL SECRETARY, DEPARTMENT OF
           SCHOOL EDUCATION, GOVT. OF M.P., VALLABH
           BHAWAN BHOPAL 462004.

   3.      COMMISSIONER, DEPARTMENT OF MEDICAL
           EDUCATION, 6TH FLOOR, SATPURA BHAWAN,
           ARERA HILLS, BHOPAL, MADHYA PRADESH
           462004.

   4.      D I R E C T O R , DEPARTMENT OF MEDICAL
           EDUCATION, GOVT OF M.P. , 6TH FLOOR
           SATPURA BHAWAN, ARERA HILLS, BHOPAL,
           MADHYA PRADESH 462004.

                                                               .....RESPONDENTS
   (BY SHRI VIVEK KHEDKAR - ADDITIONAL ADVOCATE GENERAL ON
   ADVANCE NOTICE.)

           This petition coming on for admission this day, Justice Rohit Arya
   passed the following:
                                       ORDER

Learned counsel for the petitioners seeks to withdraw this Writ Petition filed under Article 226 of the Constitution of India with liberty to pursue his pending representation (Annexure P/10).

Prayer accepted.

Accordingly, Writ Petition stands dismissed as withdrawn with the aforesaid liberty.

This Court hopes that the authority shall bestow conscious consideration and take decision in accordance with law.





        (ROHIT ARYA)                              (DEEPAK KUMAR AGARWAL)
           JUDGE                                           JUDGE
   SP

SANJEEV
KUMAR PHANSE
2023.08.25
16:46:02 +05'30'