Delhi High Court - Orders
Boopalan B vs State Of Nct Of Delhi Through Secretary on 3 November, 2025
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4685/2025 & CRL.M.A. 20323/2025
BOOPALAN B .....Petitioner
Through: Petitioner in person
versus
STATE OF NCT OF DELHI THROUGH
SECRETARY .....Respondent
Through: Mr. Naresh Kumar Chahar, APP for
the State
CORAM:
HON'BLE DR. JUSTICE SWARANA KANTA SHARMA
ORDER
% 03.11.2025
1. The petitioner, who appears in person, states that he does not want to be assisted by a counsel. He states that he will appear in person.
2. The State is directed to file Status Report, at least two days prior to the next date of hearing, with advance copy to the other side.
3. List on 04.12.2025.
4. The order be uploaded on the website forthwith.
DR. SWARANA KANTA SHARMA, J NOVEMBER 03, 2025/ns This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/11/2025 at 22:08:33