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[Cites 0, Cited by 0] [Section 8(6)] [Section 8] [Entire Act]

State of Goa - Subsection

Section 8(6)(a) in The Goa Panchayat Raj (Election of Members of Standing Committees) Rules, 1999

(a)Count the votes in the presence of such members as may be present and declared the candidate securing the largest number of valid votes to have been elected;