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[Cites 0, Cited by 24] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(b) in The Prevention of Corruption Act, 1988

(b)in the metropolitan areas of Bombay, Calcutta, Madras and Ahmedabad and in any other metropolitan area notified as such under sub-section (1) of section 8 of the Code of Criminal Procedure, 1973 (2 of 1974), of an Assistant Commissioner of Police;