Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 62 in Rajasthan Stamp Rules, 1955

62. Statement by Collector regarding Prosecutions stayed and cases compounded.

- The power of staying prosecutions and compounding offences under section 70 (2) of the Act is delegated to Collector who snail submit to the Chief Controlling Revenue Authority, annually, a statement of the cases in which the power has been exercised.