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[Cites 0, Cited by 0] [Section 145J(1)] [Section 145J] [Entire Act]

State of Gujarat - Subsection

Section 145J(1)(A) in The Gujarat Co-Operative Societies Act, 1961

(A)Any gift, offer or promise by a candidate or his agent or by any other person with the consent of a candidate or his election agent of any gratification, to any person whomsoever, with the object, directly or indirectly of inducing-