Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 384] [Entire Act] State of Jharkhand - Subsection Section 384(12) in Jharkhand Municipal Act, 2011 (12)The procedure to be followed in the meeting including the quorum for such meeting of the Metropolitan Planning Committee shall be governed by such rules as may be prescribed.