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[Cites 0, Cited by 0] [Section 115S(1)] [Section 115S] [Entire Act]

State of Uttar Pradesh - Subsection

Section 115S(1)(a) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(a)where no objections are filed-on the expiry of forty-two days from the date of auction;