Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Rajasthan - Subsection Section 18(5) in The Rajasthan Zamindari and Biswedari Abolition Act, 1959 (5)An extract of the statement recorded by the Collector under sub-Section (1) shall be supplied, free of cost, to each person affected thereby.
