Section 3(2A)(c) in The Insurance Act, 1938

[Cites 0, Cited by 0] [Section 3(2A)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2A)(c) in The Insurance Act, 1938

(c)the interests of the general public will be served if the certificate of registration is granted to the applicant in respect of the class or classes of insurance business specified in the application; and

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Union of India - Subsection

Section 3(2A)(c) in The Insurance Act, 1938