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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(e) in Bihar Electricity Regulatory Commission (Licencing for Transmission of Electricity) Regulations, 2007

(e)"Auditors" means the Transmission Licensee's auditors, and if the Transmission Licensee is a company, auditors holding office in accordance with the requirements of the Companies Act 1956, as amended from time to time.