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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1) in Cable Television Networks Rules, 1994

(1)Every broadcaster shall declare the nature of each of its channels as "pay" or "free-to-air" channel as well as the maximum retail price of each of its "pay" channels to be charged by the multi-system operators or local cable operators from the subscribers in each of the notified areas.