Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Andhra Pradesh - Subsection

Section 48(t) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(t)The conditions of service, remuneration and allowances, including traveling and daily allowances, to be paid to the Officers, Teachers and other persons employed under the University;