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[Section 7]
[Entire Act]
State of Odisha - Subsection
Section 7(3) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001
| (4)(1) | Secretary, Housing and Urban Development Department, or hisnominee | - | Chairman |
| (2) | Chief Engineer, Public Health | - | Member |
| (3) | Chief Engineer, Public Works Department (Roads) | - | Member |
| (4) | Executive Officers of Urban Local Bodies in the DevelopmentArea | - | Members |
| (5) | Managing Director CESCO | - | Member |
| (6) | Member Secretary, Orissa Water Supply and Sewerage Board | - | Member |
| (7) | Director, Town Planning | - | Member |
| (8) | Vice Chairman of the Authority | - | Member convenor |