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Bombay High Court

Pr. Commissioner Of Income Tax 19 Mumbai vs Mafatlal H Bothra Huf on 5 April, 2022

Author: N.R. Borkar

Bench: K.R. Shriram, N.R. Borkar

                                                                                 902-ITXA-1117-2021.odt
KANCHAN
PRASHANT
DHURI
                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            ORDINARY ORIGINAL CIVIL JURISDICTION
Digitally signed by
KANCHAN
PRASHANT DHURI

                                             INCOME TAX APPEAL NO. 1117 OF 2021
Date: 2022.04.05
17:01:26 +0530




                           Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
                                 V/s.
                           Mafatlal H. Bothra HUF                      ...   Respondent

                                                            WITH
                                            INCOME TAX APPEAL NO. 627 OF 2022
                           Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
                                 V/s.
                           Suresh Mehta HUF                            ...   Respondent

                                                            WITH
                                            INCOME TAX APPEAL NO. 1189 OF 2021
                           Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
                                  V/s.
                           Kirtikumar Shantilal Chandan                ...   Respondent
                                                            WITH
                                            INCOME TAX APPEAL NO. 736 OF 2022
                           Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
                                 V/s.
                           Bhagwanram Harchandji Prajapat              ...   Respondent
                                                            WITH
                                             INCOME TAX APPEAL NO. 12 OF 2022
                           Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
                                 V/s.
                           Dineshkumar J. Jain                         ...   Respondent
                                                            WITH
                                            INCOME TAX APPEAL NO. 680 OF 2022
                           Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
                                 V/s.
                           Delux Steel Impex                           ...   Respondent


                      Kanchan P Dhuri                                                     1   / 9
                                                           902-ITXA-1117-2021.odt


                                      WITH
                      INCOME TAX APPEAL NO. 773 OF 2021
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Omprakash Hukmaram Vishnoi                  ...   Respondent
                                      WITH
                       INCOME TAX APPEAL NO. 87 OF 2022
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Nemichand K. Shah                           ...   Respondent
                                      WITH
                      INCOME TAX APPEAL NO. 626 OF 2021
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Jyoti Metal Corporation                     ...   Respondent
                                      WITH
                      INCOME TAX APPEAL NO. 646 OF 2021
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Jyoti Metal Corporation                     ...   Respondent
                                      WITH
                      INCOME TAX APPEAL NO. 639 OF 2021
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Jyoti Metal Corporation                     ...   Respondent
                                      WITH
                      INCOME TAX APPEAL NO. 629 OF 2021
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Babulal Jetharamji Vishnoi                  ...   Respondent
                                      WITH
                      INCOME TAX APPEAL NO. 643 OF 2021

Kanchan P Dhuri                                                    2   / 9
                                                            902-ITXA-1117-2021.odt



     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Ganpat Metal Industries                     ...   Respondent
                                      WITH
                       INCOME TAX APPEAL NO. 88 OF 2022
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Pawanraj P. Doshi                           ...   Respondent
                                      WITH
                       INCOME TAX APPEAL NO. 91 OF 2022
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Parasmal F. Sanghavi (HUF)                  ...   Respondent
                                      WITH
                      INCOME TAX APPEAL NO. 1168 OF 2021
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Parasmal F. Sanghavi (HUF)                  ...   Respondent
                                      WITH
                      INCOME TAX APPEAL NO. 1231 OF 2021
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Pratap N. Rajgor                            ...   Respondent
                                      WITH
                      INCOME TAX APPEAL NO. 1172 OF 2021
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
            V/s.
     P. Kantilal and Co.                         ...   Respondent
                                      WITH
                      INCOME TAX APPEAL NO. 836 OF 2022




Kanchan P Dhuri                                                     3   / 9
                                                                 902-ITXA-1117-2021.odt


     Pr. Commissioner of Income Tax-19, Mumbai      ...    Appellant

            V/s.
     P. Kantilal and Co.                            ...    Respondent
                                         WITH
                           INCOME TAX APPEAL NO. 634 OF 2022
     Pr. Commissioner of Income Tax-19, Mumbai      ...    Appellant
           V/s.
     Pratap N. Rajgor                               ...    Respondent
                                         WITH
                           INCOME TAX APPEAL NO. 1238 OF 2021
     Pr. Commissioner of Income Tax-19, Mumbai      ...    Appellant
            V/s.
     P. Kantilal and Co.                            ...    Respondent
                                         WITH
                           INCOME TAX APPEAL NO. 606 OF 2021
     Pr. Commissioner of Income Tax-19, Mumbai      ...    Appellant
           V/s.
     Pawanraj P. Doshi                              ...    Respondent
                                         WITH
                            INCOME TAX APPEAL NO. 41 OF 2022
     Pr. Commissioner of Income Tax-19, Mumbai      ...    Appellant
           V/s.
     Puraram Modi                                   ...    Respondent
                                         WITH
                           INCOME TAX APPEAL NO. 534 OF 2021
     Pr. Commissioner of Income Tax-19, Mumbai      ...    Appellant
           V/s.
     Laxmi Steel (India)                            ...    Respondent
                                         WITH
                           INCOME TAX APPEAL NO. 654 OF 2022



Kanchan P Dhuri                                                          4   / 9
                                                           902-ITXA-1117-2021.odt


     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Jupiter Metal                               ...   Respondent
                                      WITH
                      INCOME TAX APPEAL NO. 784 OF 2021
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Laxman D. Daware, Prop. Yogeshwar Metals    ...   Respondent
                                      WITH
                      INCOME TAX APPEAL NO. 624 OF 2021
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Hariram R. Parmar                           ...   Respondent
                                      WITH
                      INCOME TAX APPEAL NO. 628 OF 2022
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Laxmi Steel (India)                         ...   Respondent
                                      WITH
                       INCOME TAX APPEAL NO. 10 OF 2022
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Mafaram Chowdhary                           ...   Respondent
                                      WITH
                      INCOME TAX APPEAL NO. 609 OF 2021
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Mafaram Chowdhary                           ...   Respondent
                                      WITH
                      INCOME TAX APPEAL NO. 441 OF 2022




Kanchan P Dhuri                                                    5   / 9
                                                            902-ITXA-1117-2021.odt




     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Manav Steel and Engineering Co.             ...   Respondent
                                      WITH
                      INCOME TAX APPEAL NO. 1234 OF 2021
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Manav Steel and Engineering Co.             ...   Respondent
                                      WITH
                      INCOME TAX APPEAL NO. 1235 OF 2021
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Mukesh Samrathmal Jain                      ...   Respondent
                                      WITH
                      INCOME TAX APPEAL NO. 753 OF 2022
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Shobhagadevi Amritlal Jain                  ...   Respondent
                                      WITH
                      INCOME TAX APPEAL NO. 637 OF 2022
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Valson Metal                                ...   Respondent
                                      WITH
                      INCOME TAX APPEAL NO. 817 OF 2022
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Valson Metal                                ...   Respondent
                                      WITH
                      INCOME TAX APPEAL NO. 749 OF 2022
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant

Kanchan P Dhuri                                                     6   / 9
                                                           902-ITXA-1117-2021.odt


          V/s.
     Ramila Jethmal Bothra                       ...   Respondent
                                      WITH
                      INCOME TAX APPEAL NO. 419 OF 2022
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Sanghvi Metals                              ...   Respondent
                                      WITH
                      INCOME TAX APPEAL NO. 657 OF 2022
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Saroj S. Jain                               ...   Respondent
                                      WITH
                      INCOME TAX APPEAL NO. 432 OF 2022
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Ramila Jethmal Bothra                       ...   Respondent
                                      WITH
                      INCOME TAX APPEAL NO. 755 OF 2022
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Ramila Jethmal Bothra                       ...   Respondent
                                      WITH
                      INCOME TAX APPEAL NO. 795 OF 2022
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Ramesh Sawantmal Bhansali                   ...   Respondent
                                      WITH
                      INCOME TAX APPEAL NO. 433 OF 2022
     Pr. Commissioner of Income Tax-19, Mumbai   ...   Appellant
           V/s.
     Kalindi Tubes                               ...   Respondent

Kanchan P Dhuri                                                    7   / 9
                                                                    902-ITXA-1117-2021.odt


                                        WITH
                       INCOME TAX APPEAL NO. 437 OF 2022
     Pr. Commissioner of Income Tax-19, Mumbai       ...     Appellant
            V/s.
     Kirti Murlidhar Muni                            ...     Respondent
                                        WITH
                       INCOME TAX APPEAL NO. 1229 OF 2021
     Pr. Commissioner of Income Tax-19, Mumbai       ...     Appellant
           V/s.
     Mahendra Chunilal Jain                          ...     Respondent
                                        WITH
                       INCOME TAX APPEAL NO. 1244 OF 2021
     Pr. Commissioner of Income Tax-19, Mumbai       ...     Appellant
           V/s.
     Mukeshkumar Bhandari                            ...     Respondent
                                        WITH
                       INCOME TAX APPEAL NO. 422 OF 2022
     Pr. Commissioner of Income Tax-19, Mumbai       ...     Appellant
           V/s.
     Rajshree Implex                                 ...     Respondent
                                        WITH
                       INCOME TAX APPEAL NO. 448 OF 2022
     Pr. Commissioner of Income Tax-19, Mumbai       ...     Appellant
           V/s.
     Rajendra Narsinghmal Sanghvi                    ...     Respondent
                                        WITH
                       INCOME TAX APPEAL NO. 440 OF 2022
     Pr. Commissioner of Income Tax-19, Mumbai       ...     Appellant
           V/s.
     Rajendra Narsinghmal Sanghvi                    ...     Respondent
                                        .........
     Mr. Sham Walve for the Appellant in all Income Tax Appeals.

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                                                                                           902-ITXA-1117-2021.odt


     Mr. P.C. Tripathi alongwith Mr. Prakash Pandit for the Respondent in ITXA-
     1231-2021, ITXA-634-2022, ITXA-784-2021.
     Ms. Neelam C. Jadhav for the Respondents in ITXA-1172-2021, ITXA-1238-
     2021, ITXA-836-2022.
     Mr. Jitendra Singh for the respondent in ITXA-41-2022.
     Mr. Sameer Dalal alongwith Ms. Aasifa Khan in ITXA-637-2022, ITXA-817-
     2022.
     Mr. Aviraj Tarar instructed by Tarar Law Associates for the Respondent in ITXA-
     1244-2021.
                                           .........
                                                CORAM :          K.R. SHRIRAM AND
                                                                 N.R. BORKAR, JJ.
                                                DATED :          APRIL 5, 2022

     P.C. :-

     1]                Mr. Walve states that substantial questions of law proposed in

these appeals are squarely covered by the orders passed by this Court in the cases of The Principal Commissioner of Income Tax-17 Vs. M/s. Mohammad Haji Adam & Co.1 and Principal Commissioner of Income Tax, Central-4 Vs. M/ s. Paramshakti Distributors Pvt. Ltd.2, and therefore the appeals could be disposed.

     2]                Accordingly, all appeals disposed.



     ( N.R. BORKAR, J. )                                                  ( K.R. SHRIRAM, J. )




     1    Income Tax Appeal No.1004 of 2016 & connected appeals, dated 11th February, 2019.
     2    Income Tax Appeal No.413 of 2017, dated 15th July, 2017.


Kanchan P Dhuri                                                                                    9   / 9