Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Andhra Pradesh - Section Section 12 in Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 12. Act not to apply to Government Lands. - Nothing in this Act shall apply to the lands belonging to the State Government or Central Government.
