Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Telangana - Subsection Section 18(3) in Telangana Universities Act, 1991 (3)The Executive Council shall meet atleast once in [three months] [The words 'six weeks' substituted by Act No.18 of 1993.] and may meet often if necessary.
