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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(5) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(5)If a question arises whether a person is entitled to exemption under sub-rule (1) (c) or (2) (b), the [Chief Administrator] [Substituted vide Haryana Notification dated 2.12.1980.] shall assess the turnover of the person concerned after giving him an opportunity of being heard. His decision shall be final and conclusive.