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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(a) in Soil Explorator's and Testing Laboratory's Registration Rules, 2001

(a)The registered Sub-soil Explorator and Testing Laboratory who wishes to renew the Certificate of Registration shall apply to Registering Authority not less than one month before the expiry date of Certificate in Form C accompanied with the Treasury Chalan showing deposit of the following fees :-