Rajasthan High Court - Jodhpur
The Oriental Insurance Co. Ltd vs Gulab Singh And Ors on 23 September, 2019
Author: Abhay Chaturvedi
Bench: Abhay Chaturvedi
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Misc. Appeal No. 1061/2016
The Oriental Insurance Co. Ltd.
----Appellant
Versus
Gulab Singh And Ors.
----Respondents
For Appellant(s) : Mr. Jagdish Vyas
For Respondent(s) : Mr. Pratap Singh Khinchi, for
Mr. Vinay Kothari
HON'BLE MR. JUSTICE ABHAY CHATURVEDI
Order 23/09/2019 As per the Office report, notices of non petitioner Nos.1 to 6 are awaited and notice of respondent No.10 received unserved for want of fresh address.
Issue fresh notice to respondent Nos. 1 to 6 and 10. Rule is made returnable within a period of four weeks. Learned counsel to file notice in two sets.
One set of the notice be also sent through registered AD. Notice be given dasti as well.
(ABHAY CHATURVEDI),J 11-Arvind/-
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