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Rajasthan High Court - Jodhpur

The Oriental Insurance Co. Ltd vs Gulab Singh And Ors on 23 September, 2019

Author: Abhay Chaturvedi

Bench: Abhay Chaturvedi

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                  S.B. Civil Misc. Appeal No. 1061/2016

                                   The Oriental Insurance Co. Ltd.
                                                                                                       ----Appellant
                                                                       Versus
                                   Gulab Singh And Ors.
                                                                                                    ----Respondents


                                   For Appellant(s)           :    Mr. Jagdish Vyas
                                   For Respondent(s)          :    Mr. Pratap Singh Khinchi, for
                                                                   Mr. Vinay Kothari



                                             HON'BLE MR. JUSTICE ABHAY CHATURVEDI

Order 23/09/2019 As per the Office report, notices of non petitioner Nos.1 to 6 are awaited and notice of respondent No.10 received unserved for want of fresh address.

Issue fresh notice to respondent Nos. 1 to 6 and 10. Rule is made returnable within a period of four weeks. Learned counsel to file notice in two sets.

One set of the notice be also sent through registered AD. Notice be given dasti as well.

(ABHAY CHATURVEDI),J 11-Arvind/-

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