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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(2)(b) in The Income Tax Act, 2025

(b)such deposit shall be made before the filing of the return not later than the due date applicable in the case of the assessee for filing the return of income under the section 263(1); and