Madhya Pradesh High Court
Dr. Mrs. Rukmani Tiwari vs The State Of Madhya Pradesh Thr. on 6 October, 2015
l RP.3 6112015 06.10.2015 Shri D.K. Agrawal, Advocate for the petitioner. Heard. Admit. Issue notice to the respondents on payment of process
fee within seven days. (Sujoy Paul) Sa rathe Judge