Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90A] [Entire Act]

UT Ladakh - Subsection

Section 90A(a) in The Probate and Administration Act, 1977

(a)on such acts as may be necessary for the proper care and management of any property belonging to any estate administered by him, and