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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1) in The Orissa Industrial Infrastructure Development Corporation Rules, 1981

(1)Where the Managing Director is a Government servant on deputation to the Corporation, he shall, so long as he continues to remain in Government service, be entitled to leave and leave salary under the rules applicable to him as a Government servant.