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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(3)(x) in M.P. Adhivakta Kalyan Nidhi Adhiniyam, 1982

(x)the Secretary to the Government of Madhya Pradesh, Finance Department [or his nominee not below the rank of Deputy Secretary] [Inserted by M.P. Act 48 of 1984 w.e.f. 20-9-1984.];