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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2) in Tamil Nadu Rinderpest Act, 1940

(2)The [State] [This word was substituted for the word 'Provincial' by the Adaptation Order of 1950.] Government may appoint any person they think fit to be an Inspector for all or any of the purposes of this Act within such local limits as they may assign to him