Section 4 in The Orissa Legislative Assembly Members' Jeep, Motor Cycle, Scooter or a Like Vehicle Advance Rules, 1986
4. Maximum amount of advance.
- The advance which may be sanctioned to a member for purchase of a jeep, motor cycle, scooter or a like vehicle shall not exceed rupees one lakh only or the actual price of the vehicle to be purchased whichever is less.
