Section 12(1)(c) in The Northern Indian Ferries Act, 1878

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Union of India - Subsection

Section 12(1)(c) in The Northern Indian Ferries Act, 1878

(c)for compensating persons who have compounded for tolls payable for the use of any such ferry when such ferry has been discontinued before the expiration of the period compounded for, and

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Union of India - Subsection

Section 12(1)(c) in The Northern Indian Ferries Act, 1878