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Union of India - Section

Section 12 in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

12. Truing up of tariff for the period 2014-19.

- The tariff of the generating stations and the transmission systems for the period 2014-19 shall be trued up in accordance with the provisions of Regulation 8 of Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014 along with the tariff petition for the period 2019-24. The capital cost admitted as on 31.3.2019 based on the truing up shall form the basis of the opening capital cost as on 1.4.2019 for the tariff determination for the period 2019-24.