Section 14(3)(ix) in Indian Institute of Public Health Gandhinagar Act, 2015

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State of Gujarat - Subsection

Section 14(3)(ix) in Indian Institute of Public Health Gandhinagar Act, 2015

(ix)to delegate any of its powers to the Registrar, Deans, Deputy Deans or any other officer, employee or authority (except Governing Council) of the University or to a committee appointed by it; and

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State of Gujarat - Subsection

Section 14(3)(ix) in Indian Institute of Public Health Gandhinagar Act, 2015