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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 12(1) in Arunachal Pradesh Panchayat Raj Act, 1997

(1)Not less than one-third of the total number of seats to be filled by direct election in every Gram Panchayat shall be reserved for women.