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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(6) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

(6)On receipt of the notice under sub-rule (5), the applicant association may appear through an authorised person, on the day fixed, before the Registrar and shall rectify the deficiencies pointed out in the notice within the time specified in the notice.