Delhi High Court - Orders
Paytm Mobile Solutions Private Limited ... vs Assistant Commissioner Of Income Tax, ... on 24 April, 2024
Bench: Yashwant Varma, Purushaindra Kumar Kaurav
$~82
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5161/2022
PAYTM MOBILE SOLUTIONS PRIVATE LIMITED (N0W
MERGED INTO ONE 97 COMMUNICATIONS LIMITED)
..... Petitioner
Through: Mr. Priyam Bhatnagar, Adv.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE
19(1), DELHI AND OTHERS
..... Respondents
Through: Mr. Indruj Rai, SSC along with
Mr. Sanjeev Menon and Mr.
Rahul Singh, JSCs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 24.04.2024 The Hon'ble Division Bench could not assemble, as Hon'ble Mr. Justice Yashwant Varma is not available today.
List on 20.05.2024.
BY ORDER (COURT MASTER) APRIL 24, 2024/RW This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2024 at 23:41:16