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[Cites 0, Cited by 0] [Section 40(6)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(6)(i) in The Merchant Shipping (Fire Appliances) Rules, 1969

(i)if discharged into space containing boilers or internal combustion type of machinery, the quantity of gas available shall be sufficient to give a minimum quantity of free gas to larger of the following quantities, namely, either---------