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[Cites 0, Cited by 0] [Section 115D(4)] [Section 115D] [Entire Act]

State of Andhra Pradesh - Subsection

Section 115D(4)(i) in Andhra Pradesh Co-Operative Societies Act, 1964

(i)the original and one copy of the bye-laws of the proposed Co-operative Society as adopted by the General Body of the Co-operative Society Registered under the Andhra Pradesh Mutually Aided Co-operative Societies Act, 1995 which intends to convert itself into a Co-operative Society under this Act.