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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(1) in The Punjab Maintenance and Welfare of Parents and Senior Citizen Rules, 2012

(1)On receipt of an application, the Tribunal shall satisfy itself than-
(a)The application is complete in all respects, and
(b)Opposite part has, prima facie, an obligation to maintain the applicant in terms of section 4.