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State of Tamilnadu - Section

Section 30 in Tamil Nadu Dr. M.G.R. Medical University, (Affiliation of Nursing Colleges) Statutes

30.

By the time only six months period is left for the Third Year B.Sc. (Nursing) Degree students to take up the Third Year B.Sc. (Nursing) Degree Examinations, the applicant shall apply to the University for affiliation of the Fourth and Final Year B.Sc. (Nursing) Degree Course of study. Before applying so the applicant shall ensure that all the facilities and departments with full complement of staff members specified in statute 25 continue to be provided in the college and the details thereof shall be furnished in the application. The application for affiliation shall be accompanied by a Demand Draft for Rs. 5,000 (Rupees Five thousand only) or such amount as may be prescribed by the Governing Council from time to time drawn in favour of the Registrar, the Tamil Nadu Dr. M.G.R. Medical University, Chennai towards inspection fee.