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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Madhya Pradesh - Subsection

Section 16(5) in The M.P. Cotton Control Act, 1954

(5)prohibits in the said area the import, possession or use of, or trade in, any standard variety mixed with any other variety whether standard, prohibited or otherwise.Table
Area Variety of Cotton
Hirsutam (American) Arborium (Delhi)
1. Thandla, Petalwad & Jhabua Tehsils of Jhabua District Narmada Vijay (A-51-9)
2. Badnawar Tahstl of Dhar District C.T. 1-4-21 (Badnawar I)