Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(d) in The Orissa Legislative Assembly Members' Salary, Allowances and Pension Act, 1954 (d)Conveyance Allowance at the rate of [two thousand rupees] [Substituted vide O.A. No. 4 of 2003, O.G.E. No. 163 dated 1.2.2003.] a month.
