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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(d) in Nagar Parishad Sasaram Plastic Waste Management Bye-laws, 2018

(d)The State Environment & Forest Department should ensure that poly-bags used for propagation of seedlings shall not be less than fifty microns in thickness and shall also ensure collection of all used poly-bags in one place and ensure safe disposal of these poly-bags.