A S Nagendra Setty vs State Of Karnataka on 2 February, 2010

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Karnataka High Court

A S Nagendra Setty vs State Of Karnataka on 2 February, 2010

Bench: S.Abdul Nazeer

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to he p:'i_\--='.='1te properties 01' the [)t31i1i0E}CE'S. the sauna E1a1vc 1<:) 'l:,c? acqumici according to izwv. No costs. BMM/2?.2()i{'}

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