Section 40(6)(a) in The National Cadet Corps Rules, 1948

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Union of India - Subsection

Section 40(6)(a) in The National Cadet Corps Rules, 1948

(a)In the case of an officer :-

(i)admonishment;

(ii)stoppages out of the annual honorarium until any proved loss or damage occasioned by the offence of which the offender is charged is made good.