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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(k) in The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

(k)"Society" means the Rajiv Gandhi Institute of Petroleum Technology Society, Jais, District - Rae Bareli, Uttar Pradesh registered under the Societies Registration Act, 1860; and