Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(iv) in The Employees' State Insurance (General) Regulations, 1950

(iv)In this regulation and the next following regulation, the expression 'appropriate particulars' means the particulars indi­cated below:(a) full name, Insurance number, sex, age, address, occupation, department and shift of the injured person;