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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2)(d) in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019

(d)one Member from the public/Non-Government Organisation/social sector having experience in the field of ground water to be nominated by the District Magistrate;